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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(b) in Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

(b)They shall apply to all the Unaided Minority Professional Institutions imparting Under-Graduate Professional Courses in Engineering (Including Technology), Pharmacy and [*] [Omitted 'Architecture' by Notification No. G.O.Ms. No. 48, dated 12.7.2004 (w.e.f. 11.6.2003).], for which admissions shall be made through Common Entrance Test held by the State or its agency as per the Andhra Pradesh Common Entrance Test for entry into Engineering, [*] [Omitted 'Architecture' by Notification No. G.O.Ms. No. 48, dated 12.7.2004 (w.e.f. 11.6.2003).], Pharmacy, Agriculture, Medical and Dental Courses Rules, 2003.