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Allahabad High Court

Supriya Chaturvedi And Another vs Union Of India Through Information & ... on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2642 of 2005
 

 
Petitioner :- Supriya Chaturvedi And Another
 
Respondent :- Union Of India Through Information & Broadcasting & 8 Others
 
Counsel for Petitioner :- Rohit Tripathi,C.B. Pandey
 
Counsel for Respondent :- Dipak Seth,Rajenda Singh
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014 RPD