Allahabad High Court
Supriya Chaturvedi And Another vs Union Of India Through Information & ... on 5 September, 2014
Bench: Ravindra Singh, Ashwani Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 2642 of 2005 Petitioner :- Supriya Chaturvedi And Another Respondent :- Union Of India Through Information & Broadcasting & 8 Others Counsel for Petitioner :- Rohit Tripathi,C.B. Pandey Counsel for Respondent :- Dipak Seth,Rajenda Singh Hon'ble Ravindra Singh,J.
Hon'ble Ashwani Kumar Singh,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuous.
Interim order, if any, is hereby vacated.
Accordingly, this petition is disposed of.
Order Date :- 5.9.2014 RPD