Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 142] [Entire Act] State of Odisha - Subsection Section 142(3) in The Orissa Registration Rules, 1988 (3)A cross-reference shall, in such case be made on the right hand margin of the original entry of registration in the wrong book in respect of the copy of the appropriate register.
