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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Goa - Subsection

Section 52(b) in The Goa, Daman and Diu School Education Rules, 1986

(b)
(i)a reserve fund of an amount which shall not be less than the amount indicated in the Table below or the amount specified by Rules and Regulations of the Affiliating Board, whichever is higher.
(ii)in case of schools already established, the reserve fund may be built up in the manner prescribed below: