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[Cites 0, Cited by 0] [Section 581N] [Entire Act]

Union of India - Subsection

Section 581N(1) in The Companies Act, 1956

(1)Notwithstanding anything contained in section 581-O, all the Directors in the inter-State co-operative society before the incorporation of the Producer Company shall continue in office for a period of one year from the transformation date and in accordance with the provisions of this Act.