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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2) in The Assam Co-operative Societies Act, 1949

(2)The State Government may also appoint persons to assist the Registrar and may, by general or special order in writing delegate to any such person or to any other Government officer all or any of the powers of the Registrar under this Act.