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Bombay High Court

Dr. Omprakash Lalbaji Kingaonkar vs The State Of Maharashtra And Another on 21 April, 2026

                                                          1               917CrAppln1037.2023.odt


                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  BENCH AT AURANGABAD.

                                         917 CRIMINAL APPLICATION NO. 1037 OF 2023

                                               Dr. Omprakash Lalbaji Kingaonkar
                                                              VERSUS
                                              The State Of Maharashtra And Another
                                                                  ...
                             Adv. Nilanjan Pande h/f Mr. Devang Rajendrraa Deshmukh - Advocate
                             for Applicant
                             Mr. N. D. Batule - APP for the State
                                                                  ...

                                                           CORAM :     NEERAJ P. DHOTE, J.

DATED : 21ST APRIL, 2026 PER COURT : -

1. Learned Advocate Nilanjan Pande holding for Mr. Devang Rajendrraa Deshmukh, for the Applicant, seeks an adjournment beyond the Vacation.
2. Stand over after the Summer Vacation.

[NEERAJ P. DHOTE] JUDGE SG Punde Signed by: Sandeep Gulabrao Punde Designation: PS To Honourable Judge Date: 21/04/2026 19:11:50