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State of Tamilnadu - Section

Section 3 in The Tamil Nadu Village Servants (Classification, Control and Appeal) Rules, 1983

3. Penalties.

- The following penalties may be imposed for misconduct, neglect of duty, non-residence in the village or for any other sufficient cause on the Village Servants, namely:-
(i)Fine;
(i)Removal from service;
(iii)Dismissal from service;
(iv)Suspension.