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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in The Orissa Animal Contagious Diseases Rules, 1957

(3)Animals passing through a quarantine station shall be certified by the Officer in charge of the quarantine station to the effect that they have undergone necessary quarantine and have been immunised against rinderpest. This certificate which will be in the form, provided in Appendix C shall be produced by the owner and demand at any other place by any Veterinary Surgeon or Inspector.