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State of Uttar Pradesh - Section

Section 1 in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

1. Short title and commencement.

(1)These orders may be called the Uttar Pradesh Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986.
(2)They shall come into force from the date of their publication in the Gazette.