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[Cites 0, Cited by 0] [Section 326(1)] [Section 326] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 326(1)(c) in Arunachal Pradesh Municipal Act, 2007

(c)prohibit at all times or during any particular hours, entry of any vehicular traffic from or exit of such vehicular traffic into any premises from any particulars public street carrying such traffic.