Section 47(2C)(iii) in The Finance Act, 2017

[Cites 0, Cited by 0] [Section 47(2C)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(2C)(iii) in The Finance Act, 2017

(iii)"transition amount" means the amount or the aggregate of the amounts adjusted in the other equity (excluding capital reserve and securities premium reserve) on the convergence date but not including the following:-

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 47(2C)(iii) in The Finance Act, 2017