Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(d) in Rajasthan Go-Seva Ayog Act, 1995 (d)has directly or indirectly by himself or members of his family or by any partner, any share or interest in any subsisting contract or employment with, by or on behalf of the commission; or
