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Union of India - Section

Section 6 in The Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005

6. Excluded staff

.-The following categories of staff of the Health and Medical Department shall be treated as "excluded" under sub-clause (v) of clause (c) of section 130, namely:-
(a)Matrons;
(b)Sisters-in-charge;
(c)Midwives who are not posted on regular shift duty in Railway Hospitals;
(d)Health Educators and District Extension Educators (Male and Female);
(e)Family Planning Field Workers (Male and Female);
(f)Lady Health Visitors;
(g)Auxiliary Nurses-cum-Midwives;
(h)Projectionists.
In addition to the above, the Ministry of Railways may, by order in writing, specify any other category of railway staff in any of the Departments of the Indian Railways who shall be treated as "excluded" on the consideration that such staff are available on call.