Delhi High Court - Orders
Umar Khalid vs Jawahalal Nehru University on 21 August, 2025
$~79
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7406/2018
UMAR KHALID .....Petitioner
Through: Mr. Jawahar Raja and Ms. Aditi
Saraswat, Advs.
versus
JAWAHALAL NEHRU UNIVERSITY .....Respondent
Through: Mr. Vasanth Rajsekaran, Sr. SC with
Mr. Karan Prakash, Ms. Deepshikha
Kumar and Mr. Om Bali, Advs.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 21.08.2025
It is already 05.30 P.M.
No time left.
Re-notify on 06.11.2025.
VIKAS MAHAJAN, J
AUGUST 21, 2025
N.S. ASWAL
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/08/2025 at 22:57:04