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Madras High Court

S.Kamalasaraswathi vs The Chairman Cum Managing Director on 4 April, 2017

Author: M.M.Sundresh

Bench: M.M.Sundresh

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED : 04.04.2017

CORAM 

THE HONOURABLE MR.JUSTICE M.M.SUNDRESH

WRIT PETITION No. 7530 of 2017
and W.M.P.No. 8276 of 2017

1.S.Kamalasaraswathi
2.Sridharamoorthi
3.P.M.Duraisamy
4.P.M.Ramalingam
5.S.Manickam
6.M.Senthilkumar
7.J.Chandra				...Petitioners
Vs.
1.The Chairman cum Managing Director,
   TANGEDCO, 10th Floor, NPKRR Maaligai,
   144, Anna Salai, Chennai - 02.

2.The Director Distribution,
   TANGEDCO, Eastern Wing, 
   10th Floor, NPKRR Maaligai,
   144, Anna Salai, Chennai - 02.

3.The Chief Engineer,
   Distribution, Erode,
   TANGEDCO, No.948,
   EVN Road, Erode - 638 009.


4.The Superintending Engineer,
   TANGEDCO, 
    Namakkal Electricity Distribution Circle,
    Opp to Jai Suriya Departmental Store,
    Thiruchengode Road,
    Namakkal 637 001.

5.The Executive Engineer,
   TANGEDCO, 
   Rasipuram Division,
   Namakkal Main Road,
   Rasipuram 637 408.
   Namakkal District.

6.The Assistant Executive Engineer/Rural,
   Rasipuram, TANGEDCO,
   Komarasamy Chetty Street,
   Rasipuram Post 637 408.
   Namakkal District.

7.The Assistant Engineer,
   TANGEDCO,
   Singalandapuram Section Office,
   No.55-A6, Sendamangalam Main Road,
   Singalandapuram 637 412,
   Namakkal District.			...Respondents
  
Prayer: This writ petition is filed under Article 226 of the Constitution of India, to issue a writ or order or direction particularly in the nature of Writ of Mandamus directing the respondents forbearing to erect electric poles and drawing of lines in S.No.131/1, Moolapalayam Village, Rasipuram Taluk, Namakkal District. 


	For Petitioners 	:	Mr.S.Kolandasamy 	
	For Respondents 	:	S.K.Rameshwar 

.. ... .. ...

O R D E R

This writ petition has been filed for a direction to the respondents forbearing to erect electric poles and drawing of lines in S.No.131/1, Moolapalayam Village, Rasipuram Taluk, Namakkal District.

2. Heard both sides.

3. With the grievance that the electric pole is being erected in his land without their consent, the petitioners have approached this Court, by way of this Writ Petition.

4.The learned counsel appearing for the respondents would submit that, in view of the communication, dated 21.03.2017 issued by the fourth respondent asking the petitioners to appear on 06.04.2017, they may approach the said authority and put forth their grievance.

5.Considering the same, this writ petition stands disposed of, giving liberty to the petitioner to approach the fourth respondent to put forth his grievance as directed vide proceeedings dated 21.03.2017. No costs. Consequently, connected miscellaneous petition is closed.

04.04.2017 arr/maya Index:Yes/No Internet:Yes/No Speaking order/Non-speaking order To

1.The Chairman cum Managing Director, TANGEDCO, 10th Floor, NPKRR Maaligai, 144, Anna Salai, Chennai - 02.

2.The Director Distribution, TANGEDCO, Eastern Wing, 10th Floor, NPKRR Maaligai, 144, Anna Salai, Chennai - 02.

3.The Chief Engineer, Distribution, Erode, TANGEDCO, No.948, EVN Road, Erode - 638 009.

4.The Superintending Engineer, TANGEDCO, Namakkal Electricity Distribution Circle, Opp to Jai Suriya Departmental Store, Thiruchengode Road, Namakkal 637 001.

5.The Executive Engineer, TANGEDCO, Rasipuram Division, Namakkal Main Road, Rasipuram 637 408.

Namakkal District.

6.The Assistant Executive Engineer/Rural, Rasipuram, TANGEDCO, Komarasamy Chetty Street, Rasipuram Post 637 408.

Namakkal District.

M.M.SUNDRESH, J.

arr/maya

7.The Assistant Engineer, TANGEDCO, Singalandapuram Section Office, No.55-A6, Sendamangalam Main Road, Singalandapuram 637 412, Namakkal District.

W.P.No. 7530 of 2017 and W.M.P.No. 8276 of 2017 04.04.2017