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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(6)(i) in Andhra Pradesh Agricultural University Act, 1963

(i)the terms and conditions offered by the University to such teachers and other employees consequent on their absorption in the service of the University shall not be less favourable than those applicable to such teachers and other employees.