Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 152 in Finance Act, 2015 152. Amendment of section 4. - In the Fiscal Responsibility and Budget Management Act, 2003, (39 of 2003) in section 4, for the figures, letters and word ''31st March, 2015'', wherever they occur, the figures, letters and word ''31st March, 2018'' shall be substituted.
