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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(1)(va) in The Code of Criminal Procedure, 1973

(va)[ Section 364A (that is to say, offence relating to kidnapping for ransom, etc.);] [Inserted by Act 42 of 1993, Section 3 (w.e.f. 22-5-1993).]