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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Sikkim - Subsection

Section 60(2)(j) in Sikkim Shops and Commercial Establishments Act, 1983

(j)deductions for payments to co-operative societies approved in this behalf by the State Government or to a scheme of insurance maintained by the Indian Post Office or by any insurance company approved in this behalf by the State Government;