Section 4(1)(a) in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958

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State of Maharashtra - Subsection

Section 4(1)(a) in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958

(a)publishes any proposal to pay any sum, or to deliver any goods, or to do or for bear doing anything for the benefit of any person, on any event or contingency relative or applicable to the drawing of any ticket, lot, number or figure in the lottery, or

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State of Maharashtra - Subsection

Section 4(1)(a) in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958