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[Cites 0, Cited by 0] [Section 741(1)] [Section 741] [Entire Act]

State of Rajasthan - Subsection

Section 741(1)(b) in Rules of the High Court of Judicature for Rajasthan, 1952

(b)The appeal shall be heard by a Division Court consisting of two Judges or more than two Judges if the Chief Justice so directs, other than Judge whose decision is appealed from.