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Himachal Pradesh High Court

Piyar Chand vs . Chhering Lamo And Ors. on 17 May, 2023

Bench: Vivek Singh Thakur, Sushil Kukreja

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Piyar Chand vs. Chhering Lamo and ors.

FAO No. 381 of 2014 17.05.2023 Present: Mr. Sahil Thakur, Advocate vice Mr. Debender Ghosh, Advocate, for the appellant.

Ms. Lalita Sharma, Advocate vice Mr. Naveen K. Bhardwaj, Advocate, for respondents No.1 to r 4.

At the joint request of learned vice counsel appearing on behalf of the parties, list after two weeks.

( Sushil Kukreja ) Judge 17th May, 2023 (reena) ::: Downloaded on - 17/05/2023 20:42:22 :::CIS