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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(vi) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

(vi)The Managing Director, the Chief Executive or the Director in charge of day-today operations or any employee, of the power Exchange shall not be directly or indirectly associated with any Member of the Power Exchange or client or participant of the Power Exchange or with a holding or subsidiary company thereof.