Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(6) in Birsa Munda Tribal University Act, 2017

(6)The Executive Council may by Ordinances appoint one or more committees to carry' out its administrative work and define its constitution, functions and tenure.