Andhra Pradesh High Court - Amravati
T Govinda Raju vs Thikkamreddy Bhaskar Reddy on 16 October, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: CIVIL REVISION PETITION No.2680 of 2023
PROCEEDING SHEET
Sl. OFFICE
No. DATE ORDER NOTE
1. 16.10.2023 NJS, J
CIVIL REVISION PETITION No.2680 of 2023
Notice before admission.
Issue notice to the respondent.
Learned counsel for the petitioner is permitted to take out personal notice on the respondent by registered post with acknowledgement due and file proof of service in the Registry, by the date of next adjournment.
List the matter after three (3) weeks.
_______ NJS, J vasu