Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 814] [Entire Act]

Bengal Presidency - Subsection

Section 814(a) in Police Regulations, Bengal , 1943

(a)No application for leave from any probationary Assistant or Deputy Superintendent liable to sit for a departmental examination will ordinarily be considered if the following half-yearly examination takes place before the expiry of the leave applied for, unless the application specifies that the applicant will attend the examination.