Himachal Pradesh High Court
Sandeep Sethi vs . State Of H.P. & Ors. on 31 October, 2022
Bench: Sabina, Sushil Kukreja
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Sandeep Sethi vs. State of H.P. & Ors.
CWP No.7570 of 2022 31.10.2022 Present: Mr. Navneet Kumar Bhalla, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
CWP No.7570 of 2022 & CMP No. 15039 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 14.03.2022.
In the meantime, parties are directed to maintain status quo with regard to possession over the land in question.
( Sabina ) Judge (Sushil Kukreja) Judge 31st October, 2022 (reena) ::: Downloaded on - 31/10/2022 20:33:17 :::CIS