Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 388] [Entire Act] State of Maharashtra - Subsection Section 388(g) in The Mumbai Municipal Corporation Act, 1888 (g)contravene any regulation made by the Commissioner under section 387 for the use of any such portion of the seashore or place for any such purpose.
