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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2) in The Punjab Ex-servicemen Corporation Act, 1978

(2)[ If for any reason, the Chairman is unable to attend any meeting of the Board, the Vice-Chairman, and in his absence, any other director, elected by the directors present at the meeting shall preside at the meeting.] [Substituted by Punjab Act No. 11 of 2012, dated 1.8.2012.]