Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Maharashtra - Subsection Section 42(5) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (5)[* * * *] [[Sub-section (5) was deleted by Maharashtra 19 of 2011, Section 5(2), (w.e.f. 21-4-2011).Prior to deletion read as under:
