Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(8)] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(8)(b) in Uttar Pradesh State Universities Act, 1973

(b)on any litigation in opposition to [any order of the Chancellor or of the State Government purporting to be made under this Act.] [Substituted by Uttar Pradesh Act No. 12 of 1978.]