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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Bombay Presidency - Subsection

Section 46(2)(xi) in The Bombay Weights and Measures (Enforcement) Act, 1958

(xi)the manner in which commercial weights or measures or weighing or measuring instruments shall be verified, re-verified and stamped under section 10;