Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in Bihar Rules for the Establishment of Saw Pits and Establishment and Regulation of Depots, 1983 15. Nothing in these Rules shall deemed to prohibit any act done with the written permission of the Divisional Forest Officer.
