Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 66 in Finance Act, 2015 66. Amendment of section 255. - In section 255 of the Income-tax Act, in sub-section (3), with effect from the 1st day of June, 2015, for the words "five hundred thousand rupees", the words "fifteen lakh rupees" shall be substituted.
