Himachal Pradesh High Court
Dr. Rajesh Kumar Janga vs . State Of H.P. & Others on 19 May, 2022
Bench: Sabina, Satyen Vaidya
Dr. Rajesh Kumar Janga vs. State of H.P. & others .
CWP No.2709 of 2022 19.05.2022 Present: Mr. C.S. Thakur, Advocate, for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for the respondents/State.
Notice. Mr. Ranjan Sharma, learned Additional Advocate General, accepts notice on behalf of the respondents, and seeks time to file reply.
List again on 14.9.2022.
( Sabina )
Judge
( Satyen Vaidya )
May 19, 2022 (KS) Judge
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