Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83A] [Entire Act] State of Tamilnadu - Subsection Section 83A(iv) in Tamil Nadu Educational Rules (iv)A grant equal to the amount of tuition fee in respect of the students mentioned in sub-rule (i) at the rate charged by the managements or at the rate mentioned in sub-rule (ii) whichever is less, will be paid to the managements.
