Section 4(2) in The Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994
(2)no pre-natal diagnostic techniques shall be conducted except for the purposes of detection of any of the following abnormalities, namely:—(i)chromosomal abnormalities;(ii)genetic metabolic diseases;(iii)haemoglobinopathies;(iv)sex-linked genetic diseases;(v)congenital anomalies;(vi)any other abnormalities or diseases as may be specified by the Central Supervisory Board*;
