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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(5) in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019

(5)The Copies supplied under this rule shall be certified by the Chief Administrative Officer of the Board and the powers so conferred on the Chief Administrative Officer may be exercised by such other officer or Officers of the Board who have been generally or specially authorized in this behalf by the Board.