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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(7) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(7)The procedure for alteration of the dittam shall be the same as laid down in sub-sections (2), (3) and (4).