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[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Tamilnadu - Subsection

Section 119(1) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(1)An election petition shall be presented within forty-five days from the date of publication of the result of the election.Explanation. - If the election court is closed on the forty-fifth day, the petition may be presented on the next following day on which the said Court is open.