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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(1)(a) in The Assam Economic and Statistical (Junior) Service Rules, 1980

(a)Every person appointed by direct recruitment or promotion or selection to a post in the service shall be on probation for a period of two years: