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[Cites 0, Cited by 0] [Section 51A] [Entire Act]

State of Haryana - Subsection

Section 51A(4) in Haryana Municipal Corporation Election Rules, 1994

(4)The elector shall mark his choice on the postal ballot paper, complete such other Formalities as may be necessary according to the directions sent with the ballot paper and return the ballot paper to the Returning Officer so as to reach him before the hour fixed for close of poll at the polling stations.