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[Cites 0, Cited by 0] [Section 17E(1)] [Section 17E] [Entire Act]

State of Gujarat - Subsection

Section 17E(1)(a) in The Bombay Labour Welfare Fund Act, 1953

(a)no court inferior to that of a Metropolitan Magistrate or a judicial Magistrate of the first class shall try any offence punishable under this Act; and