Section 73(2)(l) in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995

[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

(l)such other functions which a State Co-ordination Committee may perform under clause (g) of sub-section (2) of section 18;

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