Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(iv) in Sikkim Anti Drugs Act, 2006

(iv)"conveyance" means a conveyance of any description whatsoever and includes any aircraft, vehicle (two-or-three wheeled) or vessel;