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[Cites 0, Cited by 0] [Section 32(5)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(5)(b) in The Copyright Act, 1957

(b)any text incorporated in audio-visual fixations prepared and published solely for the purpose of systematic instructional activities, for broadcasting such translation for the purposes of teaching or for the dissemination of the results of specialised, technical or scientific research to the experts in any particular field.