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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(i) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(i)before the fifth day of February, 1987, and who have attained or will attain the age of superannuation on or after that date; and