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[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

State of Bihar - Subsection

Section 208(2)(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)to stimulate interest of employer and building workers in safety by organising safety weeks, safety competition, talks and film shows on safety preparing posters or taking similar other measures as and when required or as necessary;