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[Cites 0, Cited by 0] [Section 80] [Entire Act]

NCT Delhi - Subsection

Section 80(a) in The Delhi Water Board Act, 1998

(a)wilfully obstruct any member of the Board or any person acting under the authority of the Board in the performance of his duties; (b) wilfully or negligently break, injure or tamper in any manner with any installation, pipe, drain, fitting or apparatus belonging to the Board;